BHAGAWAN KALLAPPA AWATE Vs. MANGAL PRAVIN DHALE

JUDGEMENT

(1.) Heard learned Advocate for the Petitioner/Original Defendant.

(2.) The correctness of order dtd. 9/2/2022 passed by the First Appellate Court below Exhibit-42 is challenged by this Writ Petition. As per said application, present Petitioner has made the following two requests :

(3.) The First Appellate Court has rejected that application. It was filed as per the provisions of Order 41 Rule 27 of the Code of Civil Procedure.