(1.) By the present writ petition under Article 226 and 227 of the Constitution of India, the petitioner has made following prayers:-
(2.) Heard.
(3.) Rule. Rule made returnable forthwith. Heard finally with the consent of the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN