KALPANA VIJAYSINH SAVANT Vs. BARKHA AMIR HALDIVE

Referred Judgements :-

HERRINGTON V. BRITISH RAILWAYS BOARD [REFERRED TO]
RAJESWAR PRASAD MISRA VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF UTTAR PRADESH VS. JANKI SARAN KAILASH CHANDRA [REFERRED TO]
AMAR NATH OM PRAKASH FOOD CORPORATION OF INDIA VS. STATE OF PUNJAB [REFERRED TO]
GENERAL ELECTRIC CO VS. RENUSAGAR POWER CO [REFERRED TO]
RAMESH HIRACHAND KUNDANMAL VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
EXECUTIVE ENGINEER DHENKANAL MINOR IRRIGATION DIVISION ORISSA VS. N C BUDHARAJ [REFERRED TO]
HAMEED JOHARAN D VS. ABDUL SALAM D [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. JAGDAMBA OIL MILLS [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
ISLAMIC ACADEMY OF EDUCATION VS. STATE OF KARNATAKA [REFERRED TO]
KASTURI VS. IYYAMPERUMAL [REFERRED TO]