(1.) Heard.
(2.) Rule. The Rule is made returnable forthwith. Learned A.G.P. and the learned advocates for the respective respondents waive service. At the joint request of the parties, the petition is being disposed of finally.
(3.) The petitioners are coming with following prayers :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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