(1.) Not on board. Mentioned. Taken on board.
(2.) Heard Mr. Bansode, learned Counsel for the petitioners extensively.
(3.) The petitioners are the students who have been admitted to B.H.M.S Course on 13/10/2019 conducted by three different Colleges which are respondents No.8, 10 and 12.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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