PARBAT NAMDEO NAIKWADI Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) This petition is placed before this specially constituted Bench as the Regular Bench is not available.

(2.) Issue notice to respondents returnable on 25/7/2022.

(3.) Mr. D.R. Kale, Government Pleader waives notice for respondent No.1. Mr. V.H. Dighe, Advocate waives notice for respondent Nos. 2 to 4.