BARAKARA ABDUL AZIZ Vs. NATIONAL BANK OF OMAN

Referred Judgements :-

EMPEROR VS. VINAYAK DAMODHAR SAVARKAR [REFERRED TO]
LALMUNI DEVI VS. STATE OF BIHAR AND ORS. [REFERRED TO]
PRASHANT JHUNJHUNWALA S/O LATE SHRI RAJKUMAR JHUNJHUNWALA VS. UNION TERRITORY OF DAMAN AND DIU AND ORS. [REFERRED TO]
S.C. MATHUR (CAPT.) AND ANR. VS. ELEKTRONIC LAB. AND ORS. [REFERRED TO]
NETCORE SOLUTIONS PVT. LTD. AND ORS. VS. PINNACLE TELESERVICES PVT. LTD. AND ORS [REFERRED TO]
CENTRAL BANK OF INDIA VS. RAM NARAIN THE STATE OF PUNJAB [REFERRED TO]
STATE OF BIHAR VS. MURAD ALI KHAN [REFERRED TO]
DHANALAKSHMI VS. R PRASANNA KUMAR [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
REJESH BAJAJ VS. STATE NCT OF DELHI [REFERRED TO]
MEDCHL CHEMICALS AND PHARMA PRIVATE LIMITED VS. BIOLOGICAL E LIMITED [REFERRED TO]
HARI SINGH MANN VS. HARBHAJAN SINGH BAJWA [REFERRED TO]
M KRISHNA VS. VIJAY SINGH [REFERRED TO]
A V MOHAN RAO VS. M KRISHAN RAO [REFERRED TO]
OM HEMRAJANI VS. STATE OF U P [REFERRED TO]
INDIAN OIL CORPORATION VS. NEPC INDIA LTD [REFERRED TO]
STATE VS. K V RAJENDRAN [REFERRED TO]
RAVINDRA KUMAR MADHANLAL GOENKA VS. RUGMINI RAM RAGHAV SPINNERS P LTD [REFERRED TO]
STATE OF ANDHRA PRADESH VS. ARAVAPALLY VENKANNA [REFERRED TO]
K T JOSEPH VS. STATE OF KERALA [REFERRED TO]
PHEROZE JEHANGIR DASTOOR VS. STATE OF MAHARASHTRA [REFERRED TO]