SOUTH KONKAN DISTILLERY Vs. SANTOSH PRABHAKAR

JUDGEMENT

(1.) HEARD Mr. S. G. Bhobe, learned Advocate for the petitioners. Since respondent no.1 was the only the contesting party, notice was issued only to respondent no.1 for final disposal. Inspite of service, respondent no.1 has chosen not to put in appearance.

(2.) RULE . Heard forthwith.

(3.) ON 28.10.2010, the plaintiff filed an application seeking direction against defendant nos. 1 to 5 to produce duly audited balance sheets of defendant no.1 for the years 1982 to 1994 .