LAWS(BOM)-2012-2-119

GAJANAN K USKAIKAR Vs. PUNDALIK USKAIKAR

Decided On February 08, 2012
GAJANAN K.USKAKAR Appellant
V/S
PUNDALIK USKAIKAR Respondents

JUDGEMENT

(1.) Heard Shri V. A. Lawande, learned Counsel appearing for the petitioner and Shri A. D. Bhobe, learned Counsel appearing for the respondent.

(2.) Rule. Heard forthwith by consent of learned Counsel.

(3.) Shri A. D. Bhobe, learned Counsel appearing for the respondent waives service.