RAJENDRA P. KASHYAP Vs. EKNATH ANNA HIROJI

JUDGEMENT

(1.) HEARD Shri P.S. Lotlikar, the learned Counsel appearing for the petitioner. Admit.

(2.) HEARD forthwith.

(3.) DURING the course of the hearing of the above petition Shri P.S. Lotlikar, the learned Counsel appearing for the petitioner undertakes to clear the office objections within four weeks from today.