TALAK HOMES & ESTATES Vs. MACKINNOC C DSILVA

JUDGEMENT

(1.) HEARD Shri Sudesh Usgaonkar, the learned Counsel appearing for the appellant, Shri Pavithran A.V., the learned Counsel appearing for respondent no.1 and Ms. P. Matkar, the learned Counsel appearing for respondents no.2 to 5.

(2.) ADMIT .

(3.) WITH the consent of the learned Counsel, heard finally. The learned Counsel appearing for the respondents waive service.