(1.) THESE appeals and cross appeals are arising from the judgment and award passed in between 28.9.2006 to 20.10.2006 by the Reference Courts at Kelapur � Pandharkawada, district : Yavatmal. The particulars of the survey numbers, land acquired, compensation granted by S.L.A.O. and by Reference Court are reproduced in the following chart: Sr. No. First Appeal No Survey Total area Area acquired Name of owner No./Gat No. (H.R.) (H.R.) 1 2 3 4 5 6 1 762/07 31 0.88 0.88 Ragho Laxman Badkal( Respdt)
(2.) 860/07 30 4.02 4.02 Jago Laxman Badkal. (Respdt)
(3.) 165/09 301 2.23 2.23 Anil Bapurao Ladke CrossObj. 22/12 (Respdt) Compensation awarded by LAC No. Date of Decision Compensation by S.L.A.O. Reference court 7 8 9 10 231012FA762.07+4 .odt