GOKULDAS KUMBHARJUVENKAR Vs. CHIEF SECRETARY

JUDGEMENT

(1.) HEARD Mr. Teles, learned Counsel for the petitioner and Mr. Noorani, learned Additional Government Advocate for the respondents.

(2.) BY this petition, the petitioner has challenged the order dated 30/07/2001 passed by respondent no.2 and the order dated 29/08/2001 passed by respondent no.1.

(3.) WE have considered the rival submissions and perused the record.