NATIONAL SECURITIES DEPOSITORY LTD. Vs. KAMLESH SHAH

JUDGEMENT

(1.) Heard finally.

(2.) This is an Appeal under Section 10F of the Companies Act, 1956.

(3.) The Appellant/Original Respondent No.10 has only challenged the impugned order dated 23 rd November, 2010 passed by the Member of the Company Law Board, Bench at Bombay (for short "The Board"). The Appellant/Original Respondent No.10 is aggrieved by the following directions :