CUSTODIAN Vs. PUSHPA BUILDERS LTD

Referred Judgements :-

MT. JAMNA KUER VS. LAL BAHADUR AND OTHERS [REFERRED TO]
THE SELECTION COMMITTEE FOR ADMISSION TO THE MEDICAL AND DENTAL COLLEGE,BANGALORE VS. M.P. NAGARAJ [REFERRED TO]
KESHAV MILLS CO LIMITED PETLAD VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD [REFERRED TO]
PILLANI INVESTMENT CORPORATION LIMITED VS. I T O A WARD CALCUTTA [REFERRED TO]
NATRAJ STUDIOS PRIVATE LIMITED VS. NAVRANG STUDIOS [REFERRED TO]
MEERA BHANJA VS. NIRMALA KUMARI CHOUDHURY [REFERRED TO]
HARYANA TELECOM LIMITED VS. STERLITE INDUSTRIES INDIA LIMITED [REFERRED TO]
SOLIDAIRE INDIA LIMITED VS. FAIRGROWTH FINANCE SERVICES LIMITED [REFERRED TO]
TAX RECOVERY OFFICER CENTRAL RANGE VS. CUSTODIAN THE SPECIAL COURT [REFERRED TO]
BANK OF INDIA VS. KETAN PAREKH [REFERRED TO]
BOOZ ALLEN AND HAMILTON INC VS. SBI HOME FINANCE LTD [REFERRED TO]
BANATWALA AND COMPANY VS. LIC OF INDIA [REFERRED TO]
RAJ KUMAR RAMAVTAR CHOURASIA VS. MATHEW CHARIAN CHRISTIAN [REFERRED TO]
JAYARAMAN VS. UNION OF INDIA [REFERRED TO]