(1.) Rule returnable forthwith.
(2.) Learned Assistant Government Pleader, Mr. V.B. Ghatge, waives service for respondent nos.1 to 3, and learned Counsel, Smt. Chaitali Kutti, waives service for respondent no.4.
(3.) By consent taken up for hearing.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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