BHAGWAT MARUTI DANANE Vs. CHOUGULE DNYANRAJ DHONDIRAM

JUDGEMENT

(1.) HEARD . The order of this Court dated 28th November, 2011 in Civil Application No. 35/2010, allowing participation of the applicant as petitioner in Election Petition No. 5/2009, is negated by the Hon'ble Supreme Court by order dated 4th April, 2012. Consequently, the Election Petition stands disposed of.