MANGUESH KASTURI PAI Vs. ADMINISTRATIVE TRIBUNAL OF GOA

JUDGEMENT

(1.) HEARD Shri S. D. Lotlikar, learned Senior Counsel appearing for the petitioners and Shri Sudin Usgaonkar, learned Counsel appearing for respondents no. 2 & 3.

(2.) RULE . Heard forthwith with the consent of the learned Counsel.

(3.) ALL the above petitions were taken up together for hearing as they challenge the common judgment passed by the learned Administrative Tribunal at Goa dated 16/08/2011.