LAWS(BOM)-2012-3-162

PRAMODINI MUZAWAR Vs. SECRETARY OF TOURISM GOA

Decided On March 12, 2012
MRS. PRAMODINI MUZAWAR Appellant
V/S
SECRETARY OF TOURISM, GOA Respondents

JUDGEMENT

(1.) Heard.

(2.) Rule. Mr. G. Shirodkar, learned Government Advocate, waives service on behalf of the respondents.

(3.) Heard forthwith with the consent of the parties.