(1.) HEARD Shri T. George John, learned Counsel appearing for the Petitioners, Shri Nitin Sardessai, learned Counsel appearing for the Respondent no. 1 and Shri Godinho, learned Counsel appearing for the Respondent no. 2. Leave to amend at the request of the learned Counsel appearing for the Petitioners.
(2.) RULE . Heard forthwith, with the consent of the learned Counsel. Learned Counsel appearing for the Respondents waives service.