PREMSING JOGSING Vs. STATE OF MAHARASHTRA

Referred Judgements :-

MARIADASAN AND OTHERS V. STATE OF TAMIL NADU [REFERRED TO]
MARIADASAN AND OTHERS V. STATE OF TAMIL NADU [REFERRED TO]
NANAK GHANCI VS. STATE OF PUNJAB [REFERRED TO]
CHIKKARANGE GOWDA VS. STATE OF MYSORE [REFERRED TO]
MASALTI MUNGA RAM BHAGWATI CHANDAN SINALI LAXMI PRASAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
SHIVJEE SINGH VS. STATE OF BIHAR [REFERRED TO]
RAJ NATH VS. STATE OF U P [REFERRED TO]
PANDURANG CHANDRAKANT MHATRE VS. STATE OF MAHARASHTRA [REFERRED TO]
MD ANKOOS VS. PUBLIC PROSECUTOR HIGH COURT OF A P [REFERRED TO]
DHARNIDHAR VS. STATE OF U P [REFERRED TO]
RAMESH VS. STATE OF HARYANA [REFERRED TO]
RAMACHANDRAN VS. STATE OF KERALA [REFERRED TO]
BARENDRA KUMAR GHOSE VS. EMPEROR [REFERRED TO]