LAWS(BOM)-2012-12-137

KASHINATH SHETYE Vs. PUBLIC INFORMATION OFFICER

Decided On December 14, 2012
KASHINATH SHETYE Appellant
V/S
Public Information Officer Respondents

JUDGEMENT

(1.) Leave to amend forthwith.

(2.) Heard Shri R. Menezes, learned Counsel appearing for the petitioner and Shri E. Afonso, learned Additional Government Advocate appearing for the respondents.

(3.) The above petition challenges the order dated 11/09/2008 passed by respondent no.2 and the order dated 28/04/2009 passed by respondent no.3 whereby the information sought by the petitioner at Serial No.3 in the application dated 7/07/2008 came to be rejected.