LATA DINANATH NAIK Vs. PRABHA RANE

JUDGEMENT

(1.) HEARD Shri A. R. Kantak, learned Counsel appearing for the petitioners and Shri C. A. Coutinho, learned Counsel appearing for the respondent.

(2.) SINCE a learned Single Judge, Lavande, J being unable to agree with the judgment of the Division Bench in Mrs. Damayantiben Shivaji Chauhan V/s Dr. Dinesh Parekh and others reported in All India Rent Control Journal 1988(1) 520 having regard to the view taken by the another Division Bench in Maria Madeira e Fernandes V/s Vishnu Mahadeo Kanekar, reported in AIR 1987 Bom. 240 has referred the following question.

(3.) RULE 7 reads as follows :