GODREJ INDUSTRIES LIMITED Vs. D G AHIRE

Referred Judgements :-

ANISMINIC LTD VS THE FOREIGN COMPENSATION COMMISSION [REFERRED TO]
SUBHASH CHANDARNISHAT VS UNION OF INDIA [REFERRED TO]
CHIMANLAL BELIRAM MEHTA VS MG VAIDYA [REFERRED TO]
HINDUSTAN LEVER VS COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
STANDARD PAPER MILLS VS DR KOHLI [REFERRED TO]
KULKARNI BLACK AND DECKER [REFERRED TO]
A V VENKATESWARAN COLLECTOR OF CUSTOMS BOMBAY VS. RAMCHAND SOBHRAJ WADHWANI [REFERRED TO]
COLLECTOR OF CUSTOMS MADRAS VS. K GANGA SETTY [REFERRED TO]
CIRDHARILAL BANSIDHAR VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. TARACHAND GUPTA AND BROS [REFERRED TO]
V V IYER OF BOMBAY VS. JASJIT SINGH COLLECTOR OF CUSTOMS [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE VS. CALCUTTA STEEL INDUSTRIES [REFERRED TO]
BAIDYANATH AYURVED BHAVAN LIMITED BAIDYANATH AYURVED BHAVAN LIMITED DABUR DR S K BURMAN PVT LIMITED DABUR DRS K BURMAN PVT LIMITED BAIDYANATH AYURVED BHAVAN LIMITED VS. COLLECTOR OF CENTRAL EXCISE NAGPUR:COLLECTOR OF CENTRAL EXCISE PATNA:UNION OF INDIA:COLLECTOR OF CENTRAL EXCISE INDORE [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE MODI RUBBER LIMITED VS. BATA INDIA LTD [REFERRED TO]
HINDUSTAN FERODO LIMITED VS. COLLECTOR OF CENTRAL EXCISE BOMBAY [REFERRED TO]
CHEMICAL AND FIBRES OF INDIA LIMITED COLLECTOR OF CENTRAL EXCISE R K AUDIM ASSTT COLLECTOR VS. UNION OF INDIA [REFERRED TO]
POULOSE AND MATHEN VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
RELIANCE CELLULOSE PRODUCTS LIMITED HYDERABAD ASHOK ORGANIC INDUSTRIES VS. COLLECTOR OF CENTRAL EXCISE HYDERABAD 1 DIVISION HYDERABAD:COLLECTOR OF CENTRAL EXCISE AND CUSTOMS VADODARA [REFERRED TO]
COMMISSIONER OF CUSTOMS NEW DELHI VS. PARASRAMPURIA SYNTHETICS LIMITED [REFERRED TO]
NEW INDIA INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]