DATTATRAYA RAMARAO THORAT Vs. STATE OF MAHARASHTRA

Referred Judgements :-

ANUGRAH NARAIN SINGH AND ANOTHER V. STATE OF UTTAR PRADESH AND OTHERS [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHAILAL BHAI:BHIKABHAI:CHHAGANBHAI:GOVINDBHAI:RATILAL:BHIKABHAI:SHIVABHAI:RAICHANDBHAI:HAZARILAL:MAGANBHAI:SANABHAI:MANSUKHLAL:KASTURCHAND:VENIBHAI:KALIDAS:CHHOTABHAI DEAD AFTER HIM DHAI BEN:AMARCHAND:BHAILAL BHAI:KHODABHAI A [REFERRED TO]
UNION OF INDIA W H DESHMUKH VS. G R PRABHAVALKAR:GOPAL RAMGHANDRA [REFERRED TO]
STATE OF MAHARASHTRA VS. ABHAY [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. SHIVAJI [REFERRED TO]
KUMARI MADHURI PATIL VS. ADDITIONAL COMMISSIONER TRIBAL DEVELOPMENT [REFERRED TO]
DIRECTOR OF TRIBAL WELFARE GOVERNMENT OF ANDHRA PRADESH VS. LAVETIGIRI ANOTHER [REFERRED TO]
GAYATRILAXMI BAPURAO NAGPURE VS. STATE OF MAHARASHTRA [REFERRED TO]
S NAGARAJAN VS. DISTRICT COLLECTOR SALEM [REFERRED TO]
MADHURI PATIL VS. ADDITIONAL COMMR TRIBAL DEVELOPMENT THANE [REFERRED TO]
STATE OF MAHARASHTRA VS. MILIND [REFERRED TO]
ESTRALLA RUBBER VS. DASS ESTATE PRIVATE LIMITED [REFERRED TO]
UNION OF INDIA VS. DELHI HIGH COURT BAR ASSOCIATION [REFERRED TO]
ABHAY VS. STATE OF MAHARASHTRA [REFERRED TO]
MARTIN NIRMAL S O MORESH VS. STATE OF MAHARASHTRA [REFERRED TO]
VASANT PANDURANG NARWADE VS. STATE OF MAHARASHTRA [REFERRED TO]
MAHARAJA OF KOLHAPUR VS. SSUNDARAM AYYAR AND 15 ORS [REFERRED TO]