LAWS(BOM)-2002-8-130

DNYANESHWAR SHEKU TARDE Vs. STATE OF MAHARASHTRA

Decided On August 06, 2002
DNYANESHWAR SHEKU TARDE Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) RULE.

(2.) THE respondents waive service.

(3.) RULE is taken up for final hearing forthwith.