LAWS(BOM)-2002-11-43

DIVISIONAL CONTROLLER MSRTC DHULE Vs. HEMANT VIKRAM WAGH

Decided On November 01, 2002

DIVISIONAL CONTROLLER, MSRTC, DHULE Appellant

V/S

HEMANT VIKRAM WAGH, ETC Respondents

Referred Judgements :-

SHRAWAN KUMAR JHA SHRAWAN KUMAR JHA VS. STATE OF BIHAR:RAM SEWAK SHARMA [REFERRED TO]
STATE OF MADHYA PRADESH VS. SHYAMA PARDHI [REFERRED TO]
ABDUL HAMEED FAZLI VS. ADAM MALIK KHAN [REFERRED TO]
BASUDEO TIWARY VS. SIDOKANHU UNIVERSITY [REFERRED TO]
LOKMAT NEWSPAPERS PVT LIMITED VS. SHANKARPRASAD [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. O CHAKRADHAR [REFERRED TO]

JUDGEMENT

(1.) HEARD learned counsel for the parties.

(2.) RULE made returnable forthwith by consent of the parties.

(3.) AS identical issues are involved in these 46 petitions, they are heard together and are being disposed of by this common judgment.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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