(1.) For the reasons to be recorded separately, the Writ Petition is allowed in terms of prayer clause (a) Rule is made absolute accordingly.
(2.) Writ Petition stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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