(1.) This appeal is directed against the judgment and order of conviction dated 24.02.2014 passed by the Additional Sessions Judge, Ahmednagar in Sessions Case No. 132 of 2013.
(2.) Brief facts giving rise to the present appeal are as under:
(3.) Hence this Appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN