NIRUPA UDHAV PAWAR Vs. ASSISTANT COMMISSIONER

Referred Judgements :-

SMT. RAJ RANI DEVI RAMNA V. COMMISSIONER OF INCOME TAX [REFERRED TO]
ASSISTANT COMMISSIONER OF INCOME TAX V. RAJESH JHAVERI STOCK BROKERS (P.) LTD. [REFERRED TO]
MORVI INDUSTRIES LIMITED VS. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA [REFERRED TO]
INCOME TAX OFFICER I WARD DISTRICT VI CALCUTTA VS. LAKHMANI MEWAL DAS [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI VS. KELVINATOR OF INDIA LIMITED [REFERRED TO]
CHATURBHUJ DWARKADAS KAPADIA VS. COMMISSIONER OF INCOME TAX BOMBAY CITY VIII [REFERRED TO]
MIRA ANANTA NAIK VS. DEPUTY COMMISSIONER OF INCOME TAX (INVESTIGATION) [REFERRED TO]
DEEPAK VS. THE STATE OF MAHARASHTRA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BALBIR SINGH MAINI [REFERRED TO]
NILAMBEN SANDIPBHAI PARIKH VS. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(2) [REFERRED TO]