DUNCAN ENGINEERING LTD Vs. AJAY C. SHELKE

Referred Judgements :-

BATUK K. VYAS VS. SURAT BOROUGH MUNICIPALITY AND ORS. [REFERRED TO]
GUJARAT STEEL TUBES LTD. V. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
JAIPUR ZILA SAHAKARI BHUMI VIKAS BANK LTD. VS. RAM GOPAL SHARMA AND ORS. [REFERRED TO]
JOHN D SOUZA VS. KARNATAKA STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
PUNJAB NATIONAL BANK LIMITED ALL INDIA PUNJAB NATIONAL BANK EMPLOYEES FEDERATION VS. ALL INDIA PUNJAB NATIONAL BANK EMPLOYEES FEDERATION:PUNJAB NATIONAL BANK LIMITED [REFERRED TO]
STRAW BOARD MANUFACTURING CO LIMITED SAHARANPUR VS. GOVIND [REFERRED TO]
P H KALYANI VS. AIR FRANCE CALCUTTA [REFERRED TO]
TATA IRON AND STEEL COMPANY LIMITED VS. S N MODAK [REFERRED TO]
HINDUSTHAN GENERAL ELECTRICAL CORPORATION LIMITED VS. BISHWANATH PRASAD [REFERRED TO]
S G CHEMICALS AND DYES TRADING EMPLOYEES UNION VS. S G CHEMICALS AND DYES TRADING LIMITED [REFERRED TO]
M D TAMIL NADU STATE TRANSPORT CORPORATION VS. NEETHIVILANGAN KUMBAKONAM [REFERRED TO]
JAIPUR ZILA SAHAKARI BHOOMI VIKAS BANK LIMITED VS. RAM GOPAL SHARMA [REFERRED TO]
INDIAN TELEPHONE INDUSTRIES LIMITED VS. PRABHAKAR H MANJARE [REFERRED TO]
ENGINEERING LAGHU UDYOG EMPLOYEES UNION VS. JUDGE LABOUR COURT AND INDUSTRIAL TRIBUNAL [REFERRED TO]
UNITED BANK OF INDIA VS. SIDHARTHA CHAKRABORTY [REFERRED TO]
DTC VS. PREM CHAND EX SWEEPER [REFERRED TO]
TOPS SECURITY LTD VS. SUBHASH CHANDER JHA [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. SATYA PRAKASH [REFERRED TO]
MACKINON MACKENZIE & COMPANY LTD VS. MACKINNON EMPLOYEES UNION [REFERRED TO]
MANAGEMENT OF KARUR VYSYA BANK LTD. VS. S. BALAKRISHNAN [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]
MANAGING DIRECTOR, NEKRTC KARNATAKA VS. SHIVASHARANAPPA [REFERRED TO]