(1.) Heard Mr. Shah, learned counsel appearing for the petitioners and Mr. Kulkarni, learned counsel appearing for the respondents.
(2.) By the present Writ Petition, the petitioners have prayed for following reliefs:-
(3.) Petitioners are aggrieved by the twin orders both dated 17.11.2016 passed by the Civil Judge, Junior Division, Madha in two applications namely Exh. 35 and Exh. 39 filed by the respondents in Regular Civil Suit No. 22 of 2008.