SAGAR Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) The petitioners are allegedly partners of Khandre Trading Corporation which firm is an agent of Hindustan Petroleum (HP).

(2.) Mr. Vijaykumar Chavhan, Sub-Divisional Police Officer, Gadchandur received secret information that Gopal Malpani is illegally holding gas cylinders and is indulging in black marketing. Mr. Vijaykumar Chavhan directed Mr. Khan, Assistant Police Inspector attached with Police Station Gadchandur, to raid the business premises of Gopal Malpani.

(3.) Mr. Khan, alongwith panchas raided Malpani's business establishment which was located in a building situated in Ward 4, Gadchandur, on the ground floor. The residential premises of Gopal Malpani was situated on the first floor of the said building.