(1.) Heard Mr. A. R. Pai, learned counsel for the Applicants and Ms. Sujata Gowalkar, learned counsel for the Respondent Nos. 3 and 4.
(2.) Although other Respondents are served, none appears. The Applicants have filed affidavit of service.
(3.) Facts involved in this case are shocking.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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