PRABHAKAR TILVE Vs. STATE OF GOA

JUDGEMENT

(1.) Mr. Shivraj Gaonkar, learned Counsel appears for the petitioners, Mr. M. Salkar, learned Government Advocate appears for respondent no. 1 and Mr. Shivan Desai, learned Counsel appears for respondent no. 2.

(2.) Rule. With the consent and at the request of the learned Counsel for the parties, Rule is made returnable forthwith.

(3.) Mr. M. Salkar, learned Government Advocate waives service on behalf of respondent no. 1 and Mr. Shivan Desai, learned Counsel waives service on behalf of respondent no. 2.