SAKHARAM MAHADEV JADHAV Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) The Petitioner - Sakharam Mahadev Jadhav is the owner of lands bearing Survey No.69/1 and 69/2/1 situated at Village : Belavali, Taluka : Ambarnath, District : Thane, which is presently located within the jurisdiction of Kulgaon- Badlapur Municipal Council, i.e. Respondent No.4 ('the said Lands').

(2.) The Petitioner has filed the above Writ Petition inter-alia seeking the following reliefs :

(3.) The facts and circumstances giving rise to the present Writ Petition are briefly set out hereunder :