MIDC Vs. DATTATRAYA VISHWANATH BHUMKAR

Referred Judgements :-

STATE OF WEST BENGAL V. MRS. BELA BANERJEE [REFERRED TO]
SRI RAM M. VIJAYALAKSHMAMMA RAO BAHADUR RANEE OF VUYYUR V. COLLECTOR OF MADRAS [REFERRED TO]
JAMUNABAI PARMANANDDAS SHAH VS. BAJIRAO SEETARAM KALBHOR [REFERRED TO]
M. VIJAYALAKSHMAMMA RAO BAHADUR,VS. COLLECTOR OF MADRAS [REFERRED TO]
RANJIT SINGH VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]
STATE OF KARNATAKA VS. DAVID ROZARIO [REFERRED TO]
MADHUKANTA M. CHINCHANI AND OTHERS V. SPECIAL LAND ACQUISITION OFFICER AND ANOTHER [REFERRED TO]
HIMMAT SINGH V. STATE OF M.P. [REFERRED TO]
SURESH KUMAR V. T.I. TRUST [REFERRED TO]
C.R. NAGARAJA SHETTY VS. SPECIAL LAND ACQUISITION OFFICER AND ESTATE OFFICER AND OTHERS [REFERRED TO]
NAGAPPA BALAPPA V. RAMCHANDRA [REFERRED TO]
JAGANNATH VS. ARULAPPA AND ANOTHER [REFERRED TO]
NEWSPAPERS LIMITED VS. STATE INDUSTRIAL TRIBUNAL U P [REFERRED TO]
MADAMAIICHI RANIAPPA VS. MUTHALURU BOJJAPPA [REFERRED TO]
N B JEEJEEBHOY VS. ASSISTANT COLLECTOR THANA PRANT THANA [REFERRED TO]
REV FATHER W PROOST VS. STATE OF BIHAR [REFERRED TO]
BIMAL CHANDRA BANERJEE JAGANNATH PRASAD VS. STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF MADRAS VS. A M NANJAN [REFERRED TO]
THAKUR KAMTA PRASAD SINGH VS. STATE OF BIHAR [REFERRED TO]
PRITHVI RAJ TANEJA VS. STATE OF MADHYA PRADESH [REFERRED TO]
PRITHVI RAJ TANEJA VS. STATE OF MADHYA PRADESH [REFERRED TO]
COLLECTOR RAIGARH VS. HARISINGH THAKUR AND VICE VERSA [REFERRED TO]
RAJA SRIVALGOTI SARVAGNA KUMARA KRISHNA YACHANDRA BACHADURVARU VS. SPECIAL LAND ACQUISITION OFFICER CITY IM PROVEMENT TRUST BOARD BANGALORE [REFERRED TO]
KAUSHALYA DEVI BOGRA VS. LAND ACQUISITION OFFICER, AURANGABAD [REFERRED TO]
SODHI TRANSPORT CO VS. STATE OF UTTAR PRADESH [REFERRED TO]
ADMINISTRATOR GENERAL OF WEST BENGAL VS. COLLECTOR VARANASI [REFERRED TO]
CHIMANLAL HARGOVINDDAS VS. SPECIAL LAND ACQUISITION OFFICER POONA [REFERRED TO]
CHIMANLAL HARGOVINDDAS VS. SPECIAL LAND ACQUISITION OFFICER POONA [REFERRED TO]
MEHTA RAVINDRARAI AJITRAI VS. STATE OF GUJARAT [REFERRED TO]
PERIYAR AND PAREEKANNI RUBBERS LIMITED VS. STATE OF KERALA [REFERRED TO]
SHER SINGH VS. STATE OF HARYANA [REFERRED TO]
SHER SINGH VS. STATE OF HARYANA [REFERRED TO]
NARAINDAS JAIN VS. AGRA NAGAR MAHAPALIKA AGRA [REFERRED TO]
SPECIAL TEHSILDAR LAND ACQUISITION VISHAKAPATNAM VS. A MANGALA GOWRI [REFERRED TO]
BHAGWATHULA SAMANNA VS. SPECIAL TAHSILDAR AND LAND ACQUISITION OFFICER VISAKHAPATNAM MUNICIPALITY VISAKHAPATNAM [REFERRED TO]
RANJIT SINGH VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]
GULZAR SINGH VS. STATE OF PUNJAB [REFERRED TO]
PRINTERS HOUSE PRIVATE LIMITED VS. COLD STORAGE AND FOOD PRODUCTS [REFERRED TO]
STATE OF PUNJAB VS. HANS RAJ DEAD [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. SIDAPPA OMANNA TUMARI [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. SIDAPPA OMANNA TUMARI [REFERRED TO]
TARLOCHANSINGH VS. STATE OF PUNJAB [REFERRED TO]
MIRZAMAJLDHUSSAIN VS. STATE OF MADHYA PRADESH [REFERRED TO]
HASANALI KHANBHAI AND SONS VS. STATE OF GUJARAT [REFERRED TO]
K VASUNDARADEVI VS. REVENUE DIVISIONAL OFFICER LAO [REFERRED TO]
BASAVA VS. SPL LAND ACQUISITION OFFICER [REFERRED TO]
BASAVA VS. SPL LAND ACQUISITION OFFICER [REFERRED TO]
RAJASHEKAR SANKAPPA TARADANDI VS. ASSTT COMMISSIONER AND LAND ACQUISITION OFFICER [REFERRED TO]
UNION OF INDIA VS. DHANWANTI DEVI [REFERRED TO]
SANTOSH KUMARI VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
BASANT KUMAR VS. UNION OF INDIA [REFERRED TO]
SPECIAL DEPUTY COLLECTOR VS. KURRA SAMBASIVA RAO [REFERRED TO]
UNION OF INDIA VS. MANGATU RAM [REFERRED TO]
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER CHITTOR VS. L KAMALAMMA DEAD [REFERRED TO]
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER CHITTOR VS. L KAMALAMMA DEAD [REFERRED TO]
LAND AQUISITION OFFICER AND MANDAL REVENUE OFFICER VS. NARASAIAH [REFERRED TO]
MADHUKAR VS. SANGRAM [REFERRED TO]
STATE OF HARYANA VS. RAM SINGH [REFERRED TO]
KASTURI VS. STATE OF HARYANA [REFERRED TO]
M S MADHUSOODHANAN VS. KERALA KAUMUDI PRIVATE LIMITED [REFERRED TO]
TEJUMAL BHOJWANI VS. STATE OF UTTAR PRADESH [REFERRED TO]
LAND ACQUISITION OFFICER KAMMARAPALLY VILLAGE NIZAMABAD DISTRICT ANDHRA PRADESH VS. NOOKALA RAJAMALLU [REFERRED TO]
UNION OF INDIA VS. SAVJIRAM [REFERRED TO]
KRISHI UTPADAN MANDI SAMITI SAHASWAN DISTRICT VS. BIPIN KUMAR [REFERRED TO]
UNION OF INDIA VS. BAL RAM [REFERRED TO]
UNION OF INDIA VS. BAL RAM [REFERRED TO]
H P HOUSING BOARD VS. BHARAT S NEGI [REFERRED TO]
KIRAN TANDON VS. ALLAHABAD DEVELOPMENT AUTHORITY [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BALI RAM SHARMA [REFERRED TO]
CEMENT CORPN OF INDIA VS. PURYA [REFERRED TO]
CEMENT CORPN OF INDIA VS. PURYA [REFERRED TO]
VILUBEN JHALEJAR CONTRACTOR VS. STATE OF GUJARAT [REFERRED TO]
UNION OF INDIA VS. HARINDER PAL SINGH [REFERRED TO]
DEPUTY DIRECTOR LAND ACQUISITION VS. MALLA ATCHINAIDU [REFERRED TO]
NELSON FERNANDES VS. SPL L A O SOUTH GOA [REFERRED TO]
NELSON FERNANDES VS. SPL L A O SOUTH GOA [REFERRED TO]
GAFAR VS. MORADABAD DEVELOPMENT AUTHORITY [REFERRED TO]
LARSEN AND TOUBRO LTD VS. FERTILIZER AND CHEMICALS TRAVANCORE LTD [REFERRED TO]
ATMA SINGH VS. STATE OF HARYANA [REFERRED TO]
ATMA SINGH VS. STATE OF HARYANA [REFERRED TO]
KANTA DEVI VS. STATE OF HARYANA [REFERRED TO]
MUMMIDI APPARAO VS. NAGARJUNA FERTILIZERS AND CHEMICALS LTD [REFERRED TO]
REVENUE DIVISIONAL OFFICER VS. SHAIK AZAM SAHEB [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. MAHABOOB [REFERRED TO]
AVINASH DHAVAJI NAIK VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. HARPATSINGH [REFERRED TO]
CHANDRASHEKHAR VS. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
LAL CHAND VS. UNION OF INDIA [REFERRED TO]
LAL CHAND VS. UNION OF INDIA [REFERRED TO]
CHARAN DASS VS. HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY [REFERRED TO]
SUBH RAM VS. HARYANA STATE [REFERRED TO]
HARIDWAR DEVELOPMENT AUTHORITY VS. RAGHUBIR SINGH [REFERRED TO]
ASSISTANT COMMISSIONER COMMERCIAL TAX DEPARTMENT VS. SHUKLA AND BROTHERS [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. KARIGOWDA [REFERRED TO]
A NATESAM PILLAI VS. SPL TAHSILDAR LAND ACQUISITION TIRUCHY [REFERRED TO]
A NATESAM PILLAI VS. SPL TAHSILDAR LAND ACQUISITION TIRUCHY [REFERRED TO]
PRALHAD VS. STATE OF MAHARASHTRA [REFERRED TO]
LA P HOUSING BOARD VS. K MANOHAR REDDY [REFERRED TO]
ANJANI MOLU DESSAI VS. STATE OF GOA [REFERRED TO]
DEV SHARAN VS. STATE OF U P [REFERRED TO]
HARYANA STATE AGRICULTURAL MARKET BOARD VS. KRISHAN KUMAR [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. M K RAFIQ SAHEB [REFERRED TO]
VALLIYAMMAL VS. SPECIAL TAHSILDAR LAND ACQUISITION [REFERRED TO]
CHAKAS VS. STATE OF PUNJAB [REFERRED TO]
CHANDRASHEKAR VS. LAND ACQUISITION OFFICER [REFERRED TO]
MEHRAWAL KHEWAJI TRUST REGD FARIDKOT VS. STATE OF PUNJAB [REFERRED TO]
SABHIA MOHAMMED YUSUF ABDUL HAMID MULLA D BY L RS VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
SABHIA MOHAMMED YUSUF ABDUL HAMID MULLA D BY L RS VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
AMRATLAL VS. LAND ACQUISITION OFFICER [REFERRED TO]
KULDIP K KAMAT VS. SPECIAL LAND ACQUISITION OFFICER NO III KOLHAPUR [REFERRED TO]
COMMUNIDADE OF SALIGAO VS. ADDL DEPUTY COLLECTOR and L A O [REFERRED TO]
STATE OF MAHARASHTRA VS. PARVATIBAI VITTHAL HUDAR [REFERRED TO]
AKKALKOT MUNICIPAL COUNCIL VS. STATE OF MAHARASHTRA [REFERRED TO]
ANANT VISHNU VARTAK VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
LUTE NARAYANLAL BANSILAL VS. STATE OF MAHARASHTRA [REFERRED TO]
FIRM KISHORE CHAND SHIVA CHARAN LAL THROUGH RAGHUNATH PRASAD TANDON VS. BUDAUN ELECTRIC SUPPLY CO LTD THROUGH PLJAITEY AND CO [REFERRED TO]
TUKARAM KANA JOSHI VS. M.I.D.C [REFERRED TO]
ASHRAFI VS. STATE OF HARYANA [REFERRED TO]
ASHRAFI VS. STATE OF HARYANA [REFERRED TO]
EXECUTIVE ENGINEER VS. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER [REFERRED TO]
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED VS. G. MOHAN REDDY [REFERRED TO]
UDHO DASS VS. STATE OF HARYANA [REFERRED TO]
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED VS. UDAL [REFERRED TO]
RAMANLAL DEOCHAND SHAH VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMANLAL DEOCHAND SHAH VS. STATE OF MAHARASHTRA [REFERRED TO]
AVADHUT ROKDOBA SHINDE VS. STATE OF MAHARASHTRA, THROUGH THE SECRETARY [REFERRED TO]
SARDAR JOGENDRA SINGH VS. STATE OF U. P. [REFERRED TO]
DIGAMBER VS. STATE OF MAHARASHTRA [REFERRED TO]
DIGAMBER VS. STATE OF MAHARASHTRA [REFERRED TO]
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER VS. RAMANJULU [REFERRED TO]
KASHMIR SINGH VS. STATE OF HARYANA [REFERRED TO]
BHULE RAM VS. UNION OF INDIA [REFERRED TO]
MAJ. GEN. KAPIL MEHRA VS. UNION OF INDIA [REFERRED TO]
BHUPAL SINGH VS. STATE OF HARYANA [REFERRED TO]
GAJANAN AND ORS. VS. SUB-REGISTRAR CLASS-I, KARANJA GHADGE AND ORS. [REFERRED TO]
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION VS. BHAGATDASI W/O RAJENDRAKUMAR VERMA [REFERRED TO]
STATE OF MAHARASHTRA VS. KAILASH SHIVA RANGARI [REFERRED TO]
ALI MOHAMMAD BEIGH AND ORS VS. STATE OF J&K [REFERRED TO]
ALI MOHAMMAD BEIGH AND ORS VS. STATE OF J&K [REFERRED TO]
VITHAL RAO AND ANOTHER ETC. VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION VS. KU. REKHA [REFERRED TO]
BIJENDER VS. STATE OF HARYANA [REFERRED TO]
MAYA DEVI (D) THROUGH LRS & ORS. VS. THE STATE OF HARYANA [REFERRED TO]
SURENDER SINGH VS. STATE OF HARYANA & ORS. [REFERRED TO]
LAND ACQUISITION OFFICER, PWD (CELL), ALTINHO, PAN VS. DAMODAR RAMNATH CAMOTIM BAMBOLKAR [REFERRED TO]
LOVELEEN KUMAR ETC VS. STATE OF HARYANA & ORS [REFERRED TO]
RAMESHWAR DASS VS. THE STATE OF PUNJAB [REFERRED TO]
VIDYA DEVI VS. STATE OF HIMACHAL PRADESH [REFERRED TO]