(1.) Learned counsel appearing for the petitioner on instruction states that though the petitioner has prayed for clarification of the order dated 28th July, 2021 in the praecipe, the petitioner is not pressing for any such reliefs. Statement is accepted.
(2.) Praecipe is disposed off.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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