LAWS(BOM)-2021-12-11

SARIKA Vs. RAMKRUSHNA

Decided On December 01, 2021
SARIKA Appellant
V/S
RAMKRUSHNA Respondents

JUDGEMENT

(1.) On 21-2-2020, this Court (Coram : M.G. Giratkar, J.) had issued notice for final disposal of this appeal at the stage of admission itself. Accordingly, the appeal is taken up for final hearing at the stage of admission.

(2.) Admit.

(3.) Shri Rohan Chhabra, learned counsel, waives service of notice for respondent No.2.