(1.) Heard Mr. P. Sawant, learned counsel for the Petitioners and Mr. Guru Shirodkar, learned counsel for Respondent Nos.1 to 4, who are contesting Respondents.
(2.) Mr. Sawant states that even the remaining Respondents are served in this matter.
(3.) Accordingly, Rule.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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