NAVIN MEWALAL GUPTA Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) Heard Mr. D'silva, learned counsel for the petitioner and Mr. Anil C. Singh, learned Additional Solicitor General of India.

(2.) On 01.10.2021, we had passed the following order :-

(3.) Today, when the matter is called upon, learned Additional Solicitor General has placed before us a brief note indicating the status of the bill in question.