63 MOONS TECHNOLOGIES LIMITED (FORMERLY FINANCIAL TECHNOLOGIES (INDIA) LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA

JUDGEMENT

(1.) Heard Ms.Namita Shetty, learned Counsel for the Applicant; Mr.Shiraz Rustomjee, learned Counsel for the Respondent; and Mr.Kyrus Modi, learned Counsel for the intervenor.

(2.) This Interim Application has been filed by the Applicant i.e. 63 Moons Technologies Ltd. seeking the following prayers :

(3.) Applicant is the Petitioner in the related Writ Petition.