M.K. AROMATICS LTD Vs. STATE OF GOA

JUDGEMENT

(1.) Heard learned Counsel for the parties.

(2.) The present application has been taken out by M/s. M.K. Aromatics Ltd. seeking for extension of time for commissioning of the post consumer waste plastic to fuel plant at Pernem up to 15/5/2020.

(3.) Today, we are on 28/9/2021. Therefore, the relief in this application has already been rendered infructuous.