MEGHASHYAM RAMCHANDRA NAIK Vs. MAHENDRA PURUSHOTTAM NAIK GAUNEKAR

JUDGEMENT

(1.) Heard Mr. A. D. Bhobe, learned Counsel appearing for the appellants, Mr. A. Nachinolkar, learned Counsel appearing for the respondent nos.1 and 2 and Mr. V. Amonkar, learned Counsel appearing for the respondent nos.3 and 4.

(2.) Admit on the following substantial questions of law:-

(3.) Mr. A. Nachinolkar, learned Counsel waives notice on behalf of the respondent nos.1 and 2 and Mr. V. Amonkar, leaned Counsel waives notice on behalf of the respondent nos.3 and 4.