BANK OF BARODA Vs. GOPAL SHRIRAM PANDA

Referred Judgements :-

AMALGAMATED COMMERCIAL TRADERS (P) LTD. V. A.C.K. KRISHNASWAMI [REFERRED TO]
THYSSSIN STAHLUNION GMBTT VS. STEEL AUTHORITY OF INDIA [REFERRED TO]
TOLARAM RELUMAL VS. STATE OF BOMBAY [REFERRED TO]
ABDUL WAHEED KHAN VS. BHAWANI [REFERRED TO]
HARINAGAR SUGAR MILLS DO LIMITED BOMBAY VS. M W PRADHAN NOW G V DALVI COURT RECEIVER HIGH COURT BOMBAY [REFERRED TO]
PABBOJAN TEA CO LIMITED VS. DEPUTY COMMISSIONER LALCHIMPUR [REFERRED TO]
DHULABHAI VS. STATE OF MADHYA PRADESH [REFERRED TO]
GANGA BAI VS. VIJAY KUMAR [REFERRED TO]
T ARIVANDANDAM VS. T V SATYAPAL [REFERRED TO]
OM PRAKASH GUPTA GOPAL KRISHNA ANDLEY SATYA NARAYAN SURESH CHAND VS. DIG VIJENDRAPAL GUPTA:VTH ADDITIONAL DISTRICT JUDGE KANPUR:IIIRD ADDITIONAL DISTRICT JUDGE JALAUN:GULAM GHISTI [REFERRED TO]
DOYPACK SYSTEMS PRIVATE LIMITED NATIONAL TEXTILE CORPORATION NEW DELHI NARESH KLJMAR PARTI DOYPACK SYSTEMS PRIVATE LIMITED SWADESHI MINING AND MANUFACTURING COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
ATMA RAM MITTAL VS. ISHWAR SINGH PUNIA [REFERRED TO]
RAM PRASAD VS. ASSISTANT DIRECTOR OF CONSOLIDATION [REFERRED TO]
MOST REV P M A METROPOLITAN VS. MORAN MAR MARTHOMA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MANJETI LAXMI KANTHA RAO D [REFERRED TO]
ALLAHABAD BANK VS. CANARA BANK [REFERRED TO]
UNION OF INDIA VS. DELHI HIGH COURT BAR ASSOCIATION [REFERRED TO]
ITI LIMITED VS. SIEMENS PUBLIC COMMUNICATIONS NETWORK LIMITED [REFERRED TO]
SALEEM BHAI VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF KARNATAKA VS. VISHWABARATHI HOUSE BUILDING CO OPERATIVE SOCIETY [REFERRED TO]
MARDIA CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX CHANDIGARH VS. PEARI MECH ENGG AND FOUNDRY WORKS PRIVATE LIMITED [REFERRED TO]
INDIAN BANK VS. ABS MARINE PRODUCTS PVT LTD [REFERRED TO]
TRANSCORE VS. UNION OF INDIA [REFERRED TO]
HARPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
KAMALA VS. K T ESHWARA SA [REFERRED TO]
KAMALA VS. K T ESHWARA SA [REFERRED TO]
ABDUL GAFUR VS. STATE OF UTTARAKHAND [REFERRED TO]
CENTRAL BANK OF INDIA VS. STATE OF KERALA [REFERRED TO]
V LAXMINARASAMMA VS. A YADAIAH [REFERRED TO]
NAHAR INDUSTRIAL ENTERPRISES LTD VS. HONG KONG AND SHANGHAI BANKING CORPORATION [REFERRED TO]
RAMESH GOBINDRAM VS. SUGRA HUMAYUN MIRZA WAKF [REFERRED TO]
IBA HEALTH I PVT LTD VS. INFO DRIVE SYSTEMS SDN BHD [REFERRED TO]
J P BUILDERS VS. A RAMADAS RAO [REFERRED TO]
MARGRET ALMEIDA VS. THE BOMBAY CATHOLIC CO-OPERATIVE HOUSING SOCIETY LTD [REFERRED TO]
MARGET ALMEIDA VS. BOMBAY CATHOLIC COOP HOUSING SOCIETY LIMITED [REFERRED TO]
DELHI HIGH COURT BAR ASSOCIATION VS. UNION OF INDIA SECT DEPPT OF ECO AFFAIRS BANKING DEVISION MINISTRY OF FINANCE [REFERRED TO]
COFEX EXPORTS LIMITED VS. CANARA BANK [REFERRED TO]
MAHESH CHANDRA VS. TARA CHAND MODI [REFERRED TO]
GODAVARIS MISRA VS. NANDAKISORE DAS [REFERRED TO]
DATAWARE DESIGN LABS P LTD VS. STATE BANK OF INDIA [REFERRED TO]
ARASA KUMAR VS. NALLAMMAL [REFERRED TO]
STATE BANK OF INDIA VS. JIGISHABEN B SANGHAVI [REFERRED TO]
JAGDISH SINGH VS. HEERALAL [REFERRED TO]
JAGDISH SINGH VS. HEERALAL [REFERRED TO]
SUNDEEP KUMAR BAFNA VS. STATE OF MAHARASHTRA [REFERRED TO]
HARSHAD GOVARDHAN SONDAGAR VS. INTERNATIONAL ASSETS RECONSTRUCTION CO LTD [REFERRED TO]
SHRIMANT CHHATRAPATI UDYANRAJE PRATAPSINHMAHARAJ BHOSALE AND ORS. VS. SHRIMANT CHHATRAPATI VIJAYSINHRAJE SHAHUMAHARAJ BHOSALE AND ORS. [REFERRED TO]
SHIVABASSAPPA I. KANKANWADI AND ORS. VS. MAPUSA URBAN CO-OPERATIVE BANK OF GOA LTD. AND ORS. [REFERRED TO]
A. AYYASAMY VS. A. PARAMASIVAM & ORS. [REFERRED TO]
SATYA PAL ANAND VS. STATE OF M.P. & ORS. [REFERRED TO]
ROBUST HOTELS PVT. LTD & ORS. VS. EIH LIMITED & ORS. [REFERRED TO]
ROBUST HOTELS PVT. LTD & ORS. VS. EIH LIMITED & ORS. [REFERRED TO]
KULDEEP SINGH PATHANIA VS. BIKRAM SINGH JARYAL [REFERRED TO]
KULDEEP SINGH PATHANIA VS. BIKRAM SINGH JARYAL [REFERRED TO]
SEJAL GLASS LTD. VS. NAVILAN MERCHANTS PVT. LTD. [REFERRED TO]
PADMA ASHOK BHATT VS. ORBIT CORPORATION LTD. AND OTHERS [REFERRED TO]
AUTHORISED OFFICER, STATE BANK OF INDIA VS. ALLWYN ALLOYS PVT LTD AND ORS [REFERRED TO]
SREE ANANDHAKUMAR MILLS LTD VS. INDIAN OVERSEAS BANK & ORS [REFERRED TO]
HINDON FORGE PVT. LTD. VS. STATE OF UTTAR PRADESH [REFERRED TO]
URVASHIBEN & ANR VS. KRISHNAKANT MANUPRASAD TRIVEDI [REFERRED TO]
SWARAJ INFRASTRUCTURE PVT. LTD. VS. KOTAK MAHINDRA BANK LTD. [REFERRED TO]
PAWAN KUMAR VS. BABULAL [REFERRED TO]
MADHAV PRASAD AGGARWAL VS. AXIS BANK LTD [REFERRED TO]
ALPANA GUPTA THROUGH POWER OF ATTORNEY HOLDER VS. APG TOWERS PVT. LTD. [REFERRED TO]
BAJARANG SHYAMSUNDER AGARWAL VS. CENTRAL BANK OF INDIA [REFERRED TO]
NUSLI NEVILLE WADIA VS. IVORY PROPERTIES [REFERRED TO]
ARUNA OSWAL VS. PANKAJ OSWAL [REFERRED TO]
VINEETA SHARMA VS. RAKESH SHARMA [REFERRED TO]