(1.) Heard.
(2.) Rule. Rule made returnable forthwith.
(3.) By this application, the review applicant has sought review of the judgment and order passed by the Division Bench of this Court in Writ Petition No. 566/2019 on 4/3/2020.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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