(1.) Not on board. As the praecipe was moved, in the morning session, for urgent circulation, taken on board.
(2.) Heard Mr. Mihir Desai, learned senior counsel for the appellant and Mr. Anil Singh, learned ASG for the NIA.
(3.) Dr. D'Souza, the Medical Director, Holy Family Hospital, Bandra, wherein the appellant has been admitted, appeared before the Court through video conferencing. We record with a heavy heart that Dr. D'Souza informed the Court that the appellant Father Stan Swamy passed away today at 1.24 p.m. Dr. D'Souza further informed that the appellant had suffered cardiac arrest.