LAWS(BOM)-2021-7-138

EKNATH NIVRUTTI HEGADKAR Vs. AAGATRAO DYANU GHODAKE

Decided On July 01, 2021
Eknath Nivrutti Hegadkar Appellant
V/S
Aagatrao Dyanu Ghodake Respondents

JUDGEMENT

(1.) Heard Mr. Shah, learned counsel appearing for the petitioners and Mr. Kulkarni, learned counsel appearing for the respondents.

(2.) By the present Writ Petition, the petitioners have prayed for following reliefs:-

(3.) Petitioners are aggrieved by the twin orders both dtd. 17/11/2016 passed by the Civil Judge, Junior Division, Madha in two applications namely Exh. 35 and Exh. 39 filed by the respondents in Regular Civil Suit No. 22 of 2008.