LAWS(BOM)-2021-12-226

AMAR SADHURAM MULCHANDANI Vs. STATE OF MAHARASHTRA

Decided On December 24, 2021
Amar Sadhuram Mulchandani Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) Heard Mr.Rajendra Pai, the learned Senior Counsel for the petitioners in Writ Petition No. 6409 of 2021, Mr. Sanjeev Kadam, the learned counsel for the petitioners in Writ Petition No. 6400 of 2021 and Mr. Nakhwa, the learned APP for respondent Nos.1 and 3.

(2.) Issue notice to the respondents, returnable on 02/02/2022.

(3.) The learned APP waives notice for respondent Nos.1 and 3.