(1.) i. The appeal is allowed. The judgment and order dated 29.03.2017 passed by the Sessions Judge, Sessions Court, Margao in Sessions Case No. 21/2015, convicting the appellant is hereby quashed and set aside.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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